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CIC Rejects Plea Seeking Inquiry Report of Collision & Sinking of INS Vindhyagiri - (24 Oct 2016)

Central Information Commission (CIC) has rejected a plea of providing inquiry / investigation report of collision and sinking of INS Vindhyagiri, which capsized off Mumbai harbour on January 31, 2011.

Tags : CENTRAL INFORMATION COMMISSION   INS VINDHYAGIRI  

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