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NGT Notices Uttarakhand Government & MoEF over New Legislative Assembly Building - (24 Oct 2016)

National Green Tribunal (NGT) has issued notice to Uttarakhand Government and Ministry of Environment and Forests (MoEF) for not taking mandatory clearances for construction of a new Legislative Assembly building in Gairsain.

Tags : NATIONAL GREEN TRIBUNAL   UTTARAKHAND   LEGISLATIVE ASSEMBLY   BUILDING  

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