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Supreme Court Says ‘Women Will Be Allowed to Enter Haji Ali Shrine within a Month’ - (24 Oct 2016)

Supreme Court has said that women will be allowed to enter Mumbai's iconic Haji Ali Dargah in a month, after Haji Ali Trust informed Court that access route for women to inner sanctum will be ready in two weeks.

Tags : SUPREME COURT   HAJI ALI DARGAH   WOMEN  

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