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SC Notices Shahabuddin, Bihar & Central Government over Plea Seeking to Shift Shahabuddin to Tihar - (24 Oct 2016)

Supreme Court has issued notice to Ex-RJD MP Mohammad Shahabuddin, Bihar Government and Centre seeking their reply to shift Shahabuddin from Siwan District Jail in Bihar to Tihar Jail in Delhi.

Tags : SUPREME COURT   MOHAMMAD SHAHABUDDIN   TIHAR JAIL  

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