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Madras HC Directs Motor Accident Claims Tribunals to Release 450 Buses - (24 Oct 2016)

Madras High Court has directed Motor Accident Claims Tribunals in State to release all 450 TNSTC buses, attached for want of payment to claimants involved in various accidents, on condition that Transport Corporations pay 25 per cent of compensation amount on or before November 28.

Tags : MADRAS HIGH COURT   MOTOR ACCIDENT CLAIMS TRIBUNALS  

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