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Madras HC Rejects Plea Seeking Better Medical Care for Jayalalithaa - (24 Oct 2016)

Madras High Court has dismissed a Public Interest Litigation (PIL) filed by a lady doctor which sought constitution of a court-monitored multi-member committee to look into health condition of Tamil Nadu Chief Minister J Jayalalithaa.

Tags : MADRAS HIGH COURT   JAYALALITHAA   HEALTH CONDITION  

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