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Bombay HC Rules 'Suspecting Character of a Married Woman is Cruelty' - (24 Oct 2016)

Bombay High Court has confirmed conviction of a Wardha man for ill-treating and abetting his wife's suicide while ruling that 'suspecting the character of a married woman is cruelty'.

Tags : BOMBAY HIGH COURT   CRUELTY   ILL-TREATING  

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