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Madras HC Raises Concern over Unauthorised Construction in Kodaikanal - (24 Oct 2016)

Madras High Court has warned that there is every possibility that Kodaikanal, situated around 2,000 metres above sea level in Dindigul district, could suffer a major landslide, resulting in heavy loss of life and property, due to construction of unauthorised buildings.

Tags : MADRAS HIGH COURT   KODAIKANAL   UNAUTHORISED CONSTRUCTION  

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