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SC Restores Disproportionate Assets Case against IAS Officer - (24 Oct 2016)

Supreme Court has restored a disproportionate assets case against a UP-cadre IAS officer, K Dhanalakshmi, while setting aside an order of Delhi High Court which had quashed the case, after CBI closed a case against her mother for want of evidence.

Tags : SUPREME COURT   IAS OFFICER   DELHI HIGH COURT   DISPROPORTIONATE ASSETS CASE  

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