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Bombay HC Ratifies Film Star Parveen Babi’s Will 11 Years After Her Death - (21 Oct 2016)

Bombay High Court has ratified will of film star Parveen Babi, almost 12 years after her death, paving way for most of her assets to be diverted towards Social and Development Endeavors.

Tags : BOMBAY HIGH COURT   PARVEEN BABI   WILL  

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