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SC Limits BCCI's Financial Powers, Asks Panel to Appoint Independent Auditor - (21 Oct 2016)

Supreme Court, while imposing limits on Board of Control for Cricket in India's (BCCI) financial powers, has said that, India’s cricket board will have to open up its accounts to an independent auditor that will also oversee award of contracts and rights worth hundreds of millions of dollars.

Tags : SUPREME COURT   BOARD OF CONTROL FOR CRICKET IN INDIA   BCCI   LODHA PANEL  

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