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Rajasthan High Court Notices Principal Secretary, JDC over Rajmahal Land Case - (21 Oct 2016)

Rajasthan High Court has asked Principal Secretary of Urban Development and Housing (UDH) and Jaipur Development Commissioner (JDC) to be personally present in court on November 9 in connection with demolition drive carried out by JDA at Rajmahal Hotel premise on August 24.

Tags : RAJASTHAN HIGH COURT   RAJMAHAL HOTEL   JAIPUR  

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