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Bombay HC Permits Trust to Construct & Repair Tekdi Ganesh Temple - (21 Oct 2016)

Bombay High Court, while considering risk to thousands of devotees who visit Tekdi Ganesh Temple everyday, has granted permission to carry on construction and repairs at temple which is in highly dilapidated condition.

Tags : BOMBAY HIGH COURT   TEKDI GANESH TEMPLE   CONSTRUCTION  

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