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Bombay HC Notices Ajit Pawar, Yavatmal MLC in Irrigation Scam - (21 Oct 2016)

Bombay High Court has issued notices to Ex-Deputy Chief Minister Ajit Pawar and NCP MLC from Yavatmal Sandip Bajoriya in a PIL that alleged massive irregularities in Jigaonand Lower Pedhi Irrigation Projects.

Tags : BOMBAY HIGH COURT   AJIT PAWAR   JIGAONAND LOWER PEDHI IRRIGATION PROJECTS  

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