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Karnataka HC Summons Vijay Mallya to Appear on 24 November - (21 Oct 2016)

Karnataka High Court has summoned Vijay Mallya to appear before it on 24 November for allegedly violating an “oral undertaking” given before Bengaluru Bench of Debt Recovery Tribunal in 2013 for not to transfer, alienate or otherwise to deal with his assets.

Tags : KARNATAKA HIGH COURT   VIJAY MALLYA   DEBT RECOVERY TRIBUNAL  

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