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Gujarat HC Notices Centre, State on Plea to Increase Income Limit for OBC Quota - (20 Oct 2016)

Gujarat High Court has issued notices to State and Central Governments on a PIL challenging recommendation of National Commission for Backward Classes (NCBC) for increasing annual income limit for OBCs from Rs 6 lakh to Rs 12 lakh to avail quota benefits.

Tags : GUJARAT HIGH COURT   NATIONAL COMMISSION FOR BACKWARD CLASSES   NCBC   OBC  

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