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Karnataka HC Stays Execution of Death Sentence of Convict in Rape & Murder Case - (20 Oct 2016)

Karnataka High Court has stayed execution of Umesh Reddy, who was sentenced to death in a rape and murder case, till Court adjudicates his plea for commuting death penalty to life imprisonment.

Tags : KARNATAKA HIGH COURT   UMESH REDDY   DEATH SENTENCE  

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