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Court Directs Realty Firm MD to Surrender - (20 Oct 2016)

A Delhi court while dismissing anticipatory bail of Punit Beriwala, MD of Vipul Infrastructure Developers, has ordered him to surrender in the criminal case relating to a South Delhi property where company is accused of duping a buyer.

Tags : DELHI COURT   VIPUL INFRASTRUCTURE DEVELOPERS   ANTICIPATORY BAIL  

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