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CBDT to Officials: Don't Pursue MAT Cases Against FIIs - (04 Sep 2015)

Central Board of Direct Taxes (CBDT) has issued instructions to its officers not to raise any fresh demand and keep in abeyance notices sent to Foreign Institutional Investors (FIIs) on Minimum Alternate Tax (MAT) “for the time being”.

Tags : CBDT  FIIS  MAT  

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