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Hyderabad High Court Stays Criminal Case Against Former World Billiards Champion Ferreira - (20 Oct 2016)

Hyderabad High Court has stayed criminal case registered against former world billiards champion Michael Joseph Ferreira and four others by Hyderabad police for allegedly duping unemployed youth with e-commerce jobs and fraudulent investment schemes.

Tags : HYDERABAD HIGH COURT   FERREIRA   BILLIARDS CHAMPION  

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