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Delhi HC Extends Relief to JNU Students over Feb. 9 Event - (20 Oct 2016)

Delhi High Court has extended relief granted to the Jawaharlal Nehru University (JNU) students against University's decision holding them guilty of indiscipline in controversial February 9 event in which "anti-India" slogans were allegedly raised.

Tags : DELHI HIGH COURT   JAWAHARLAL NEHRU UNIVERSITY   "ANTI-INDIA" SLOGANS  

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