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Punjab & Haryana HC Slams AG office, Haryana for not Filing Replies in Land Acquisition Cases - (20 Oct 2016)

Punjab and Haryana High Court came down heavily on Haryana Advocate General Office and State Government for not filing replies in a bunch of land acquisition matters related to Kurukshetra and other districts despite grant of repeated opportunities.

Tags : PUNJAB AND HARYANA HIGH COURT   LAND ACQUISITION  

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