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Delhi HC Rejects Kejriwal's Plea to Suspend Defamation Case Filed by Jaitley - (19 Oct 2016)

Delhi HC has rejected Arvind Kejriwal's plea to suspend defamation case filed by Finance Minister Arun Jaitley.

Tags : DELHI HC   ARVIND KEJRIWAL   ARUN JAITLEY   DEFAMATION CASE   FINANCE MINISTER  

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