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Supreme Court Orders Unitech to Refund Rs 16 Crore to 39 Flat Buyers - (19 Oct 2016)

Supreme Court has ordered Real Estate Developer Unitech to refund Rs 16 crore to 39 flat buyers in a case of not completing housing project Vista in Gurugram on time.

Tags : SUPREME COURT   UNITECH   GURUGRAM   VISTA  

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