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NGT Seeks Clarification Regarding Policy on Use of CNG from Five States - (19 Oct 2016)

National Green Tribunal (NGT) has directed States of Uttar Pradesh, Haryana, Punjab, Rajasthan and Delhi to clarify policy on use of CNG as main fuel for vehicles.

Tags : NATIONAL GREEN TRIBUNAL   CNG   UTTAR PRADESH   HARYANA   PUNJAB   RAJASTHAN   DELHI  

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