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NHRC Notices Maharashtra Government over Death of 740 Tribal Students - (19 Oct 2016)

National Human Rights Commission (NHRC) while taking suo motu cognizance of news reports that 740 students of Residential Schools (ashramshalas) in tribal areas have died of various health issues over last 10 years, has asked Maharashtra Government to submit a report within four weeks.

Tags : NATIONAL HUMAN RIGHTS COMMISSION   ASHRAMSHALAS   TRIBAL STUDENTS  

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