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NGT: Odd-Even Scheme Failed to Curb Air Pollution Menance - (19 Oct 2016)

National Green Tribunal (NGT) has directed Delhi government to convene a meeting of concerned authorities to devise a plan to deal with increasing levels of air pollution in National Capital, after being informed that second odd-even scheme had not aided in curbing air pollution menace.

Tags : NATIONAL GREEN TRIBUNAL   ODD-EVEN SCHEME  

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