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Hyderabad High Court Notices Telangana, Andra Pradesh & TTD over Denial of Endowment Fund - (19 Oct 2016)

Hyderabad High Court has issued notices to Tirumala Tirupati Devasthanam (TTD) and States of Andhra Pradesh and Telangana over petition seeking directions to TTD to deposit a part of its income towards endowment fund and to ensure its distribution between the two states in accordance with law.

Tags : HYDERABAD HIGH COURT   TIRUMALA TIRUPATI DEVASTHANAM   ENDOWMENT FUND  

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