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Madras HC Notices State Government, Opposition over Local Body Polls - (19 Oct 2016)

Madras High Court has noticed Principal Opposition Party - DMK and State Government on an appeal moved by Tamil Nadu State Election Commission (TNSEC) assailing order of a Single Judge setting aside local body election notification issued by the TNSEC dated September 26.

Tags : MADRAS HIGH COURT   TAMIL NADU STATE ELECTION COMMISSION  

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