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SC Dismisses Bihar Government’s Plea for Custody of Suspended MLA - (19 Oct 2016)

Supreme Court has rejected Bihar Government’s plea that suspended RJD MLA Raj Ballabh Yadav, accused in a rape case, be taken into custody so that minor victim could testify before Trial Court.

Tags : SUPREME COURT   RJD MLA   RAJ BALLABH YADAV  

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