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Madhya Pradesh HC Bars Publishing Details of PIL Seeking CBI Probe - (18 Oct 2016)

Madhya Pradesh HC has issued notice to police and CBI and barred the media from publishing contents of a petition filed regarding alleged custodial torture of an RSS pracharak Suresh Yadav last month.

Tags : MADHYA PRADESH HC   MEDIA   RSS   CUSTODIAL TORTURE  

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