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Hyderabad HC Orders Recovery of Pay, Allowances from Andhra Pradesh Ex-Minister - (18 Oct 2016)

Hyderabad High Court has directed Secretary to Andhra Pradesh State Legislative Assembly to take steps to recover pay and allowances paid to Former Minister Satrucharla Vijayarama Raju during his tenure as MLA.

Tags : HYDERABAD HIGH COURT   SATRUCHARLA VIJAYARAMA RAJU  

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