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Delhi HC: Will Be Unique Day When Litigants Decide Who Will Hear Their Case - (18 Oct 2016)

Delhi High Court, while hearing plea of Congress leader Sajjan Kumar and others for transferring their case regarding 1984 anti-Sikh riots, alleging bias by one member of a Division Bench, has observed that it will be “unique” if parties decide which judge will hear their matter.

Tags : DELHI HC   CONGRESS   SAJJAN KUMAR   1984 ANTI-SIKH RIOTS  

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