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Supreme Court Clears Justice Markandey Katju Over Mahatma Gandhi, Netaji Remarks - (03 Aug 2015)

Supreme Court has observed that prima facie condemnation of Justice Markandey Katju by Parliament for describing Mahatma Gandhi as a British agent and Netaji Subhash Chandra Bose as a Japanese agent did not violate his right to free speech and expression or in any way dent his reputation.

Tags : SUPREME COURT   KATJU  

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