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Bombay HC Puts on Hold BMC Notice to Raze Illegal Structure in Kapil Sharma’s Flat - (18 Oct 2016)

Bombay High Court has granted interim stay on a notice issued by BMC in April this year directing razing of an illegal structure allegedly constructed by Kapil Sharma at his flat in an 18-storey building in Goregaon.

Tags : BOMBAY HIGH COURT   BMC   KAPIL SHARMA  

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