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SC Rejects Plea Challenging Jurisdiction of Special 2G Court in Aircel-Maxis Case - (18 Oct 2016)

Supreme Court has dismissed plea challenging jurisdiction of Special 2G Court to try Aircel-Maxis deal case in which Ex-Telecom Minister Dayanidhi Maran, his brother Kalanithi and others are accused.

Tags : SUPREME COURT   SPECIAL 2G COURT   AIRCEL-MAXIS  

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