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SC Extends Stay on Entry of Women in Haji Ali Dargah - (18 Oct 2016)

Supreme Court has extended stay granted by Bombay High Court to facilitate an appeal against its decision to lift ban on entry of women near sanctum sanctorum of famous Haji Ali Dargah till October 24.

Tags : SUPREME COURT   BOMBAY HIGH COURT   HAJI ALI DARGAH  

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