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SC Summons Justice Katju over his Blog on Soumya Verdict - (18 Oct 2016)

Supreme Court has converted a Facebook blog of a Former Supreme Court Judge, Justice Markandey Katju, into a review petition and asked him to personally appear in court to “debate” his online lashing of Bench's verdict commuting death penalty in sensational 2011 Soumya rape and murder case.

Tags : SUPREME COURT   FACEBOOK   KATJU  

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