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CIC Directs JNU to Disclose Steps Undertaken to Prevent Thefts on Campus - (17 Oct 2016)

Central Information Commission (CIC) has held that Jawaharlal Nehru University (JNU) must pro-actively disclose steps taken to ward off menace of theft which has recently plagued the institution as it is suspected that culprits could be hiding somewhere inside the campus.

Tags : CENTRAL INFORMATION COMMISSION   JAWAHARLAL NEHRU UNIVERSITY   THEFT  

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