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NGT Directs AAP Government to Submit Quantum of Waste Generated by City Hospitals - (17 Oct 2016)

National Green Tribunal (NGT), while asking medical bodies to ensure proper collection, segregation and disposal of bio-medical waste in National Capital, has directed Delhi government to submit quantum of waste generated by city hospitals, nursing homes and labs.

Tags : NATIONAL GREEN TRIBUNAL   BIO-MEDICAL WASTE  

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