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Karnataka HC Asks Petitioners to Submit Representation to Bengaluru Urban Deputy Commissioner - (17 Oct 2016)

Karnataka HC has disposed of a PIL seeking for proper survey and removal of encroachments from Mahadevapura lake in suburbs of Bengaluru city by asking petitioners to submit a detailed representation to Deputy Commissioner, Bengaluru Urban District.

Tags : KARNATAKA HC   MAHADEVAPURA LAKE  

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