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Bombay HC Directs NIA to Compile & Submit Previous Orders Concerning Sadhvi Pragya - (17 Oct 2016)

Bombay HC has directed National Investigation Agency (NIA) to compile and submit all previous court orders concerning 2008 Malegaon blasts accused Pragya Singh Thakur, while questioning if a person could be “kept behind bars even if there was no charge against him or her”.

Tags : BOMBAY HC   NIA   MALEGAON BLASTS  

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