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Bombay HC Asks BCCI to Avoid IPL Matches at Drought-hit Areas - (17 Oct 2016)

Bombay High Court has directed Board of Control for Cricket in India (BCCI) to avoid holding Indian Premier League (IPL) matches in areas facing water crisis in Maharashtra during summer to spare last-minute shifting of matches, like previous edition.

Tags : BOMBAY HIGH COURT   BCCI   IPL MATCHES   DROUGHT  

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