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Hyderabad HC Stays Eviction of Fishermen Families at Bhimili Village - (17 Oct 2016)

Hyderabad HC has directed Visakhapatnam District Revenue Authorities not to take any coercive steps against fishermen families in Chepala Timmapuram near Bheemunipatnam of Vishakhapatnam District aimed at evicting them from places of their residence.

Tags : HYDERABAD HC   FISHERMEN   BHIMILI VILLAGE  

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