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Madras HC Orders Autopsy of Paan Masala Vendor over his Alleged Custodial Death - (17 Oct 2016)

Madras HC has directed Dean of Royapettah Government Hospital to constitute a team of two doctors to conduct an autopsy on body of a paan masala vendor, who allegedly suffered custodial harassment at hands of Manali police.

Tags : MADRAS HC   CUSTODIAL HARASSMENT  

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