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Delhi High Court: Treat All Paramilitary Forces as Organised Services - (04 Sep 2015)

Delhi High Court has ordered Central Government to consider all paramilitary forces, including Central Reserve Police Force, Border Security Force, Indo-Tibetan Border Police, as "organised services and thus be given all benefits including Non-functional Financial Upgradation (NFU) from 2006.

Tags : DELHI HIGH COURT  CENTRAL GOVERNMENT  

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