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MP High Court Seeks District Administration’s Reply over Dussehra Function at Sports Complex - (14 Oct 2016)

Madhya Pradesh High Court has sought reply within two weeks from Rewa District Administration, after the latter allowed a Dussehra function to be held at TRS Government College’s Major Dyanchand Hockey and Athlete Sports Complex on October 11.

Tags : MADHYA PRADESH HIGH COURT   DUSSEHRA   MAJOR DYANCHAND HOCKEY AND ATHLETE SPORTS COMPLEX  

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