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Madras HC Directs TN Agricultural University to Fill up Vacant ‘Lapsed Seats’ - (14 Oct 2016)

Madras High Court has directed Tamil Nadu Agricultural University to consider representation by Association of Self Finance Agriculture Colleges seeking permission to fill up seats lying vacant as 'lapsed seats' for the academic year 2016-17.

Tags : MADRAS HIGH COURT   TAMIL NADU AGRICULTURAL UNIVERSITY   LAPSED SEATS  

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