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Gujarat HC Notices State Government, Waqf Board over ‘Illegal’ Sale of Properties - (14 Oct 2016)

Gujarat High Court has issued notices to State Government, Gujarat Waqf Board and Central Waqf Council on a Public Interest Litigation (PIL), challenging State Waqf Board’s move for allegedly granting “unauthorized and illegal” sale permit of Waqf properties.

Tags : GUJARAT HC   WAQF BOARD  

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