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Punjab & Haryana HC Seeks Punjab, Haryana & Chandigarh's Response over Ignorance of SC’s Guidelines - (14 Oct 2016)

Punjab and Haryana High Court has sought reports from Home Secretaries of Punjab, Haryana and Chandigarh over ignorance of Supreme Court guidelines on storage and disposal of Narcotic Substances.

Tags : PUNJAB & HARYANA HC   NARCOTIC SUBSTANCES   SUPREME COURT GUIDELINES  

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